Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Andhra Pradesh - Subsection Section 40(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017 (3)On payment through Bank Advice, the voucher shall be stamped with the words 'paid through Bank Advice Number and Date' in a conspicuous manner.
