Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Tamilnadu - Subsection Section 114(i) in Tamil Nadu Co-operative Societies Rules, 1988 (i)The authority competent to accord previous approval for the purpose of clause (j) or (k) of sub-section (2) of section 139 shall be the Registrar.
