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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(2)The Institute shall make necessary provisions for the reservation of posts as laid down by the Board in accordance with the directives of the Council from time to time and while making appointments to such posts, the appointing authority shall consistently uphold the maintenance of efficiency of administration and the teaching at the Institute.