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State of Madhya Pradesh - Section

Section 19 in The M.P. (Rajya) Anusuchit Jati Ayog Adhiniyam, 1995

19. Saving.

(1)The Madhya Pradesh Anusuchit Jati, Anusuchit Jan Jati Tatha Pichhada Varg Ayog Adhiniyam, 1983 (No. 31 of 1983) is hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken in respect of Scheduled Castes by the Commission constituted under the repealed Act or by the State Government in pursuance of its recommendation shall be deemed to have been done or taken under the corresponding provisions of this Act.