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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(1) in The M.P. (Rajya) Anusuchit Jati Ayog Adhiniyam, 1995

(1)The Madhya Pradesh Anusuchit Jati, Anusuchit Jan Jati Tatha Pichhada Varg Ayog Adhiniyam, 1983 (No. 31 of 1983) is hereby repealed.