196. Fees for licence to compound, blend, reduce or bottle foreign liquor.
(1)The fee for a licence to compound and blend foreign liquor shall be Rs. 1,000 to Rs. 1,500 per annum as fixed by the Commissioner with reference to each case, payable in advance.(2)The fee for a licence to reduce and bottle foreign liquor for sale shall be Rs. 100 per annum payable in advance.
