Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 196] [Entire Act] State of Mizoram - Subsection Section 196(2) in Mizoram Excise Rules, 1983 (2)The fee for a licence to reduce and bottle foreign liquor for sale shall be Rs. 100 per annum payable in advance.
