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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(xiii) in State Water Resources Regulatory Authority (Manner and Guidelines to Ensure Smooth, Uninterrupted and Leakage free Supply of Water to Farmers) Regulations, 2018

(xiii)Adequate and timely maintenance of an irrigation system is vital for proper irrigation water management. This management can be effectively possible only when the infrastructure for water conveyance exists in a fairly good condition. For increasing productivity, evaluation of maintenance deficiencies and their timely rectification coupled with improved operational practices providing more reliable and predictable water deliveries are most essential. There is a need to conduct engineering survey of the system for determining the maintenance needs conducive to implementation of the principal of "tail to head" irrigation.