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[Cites 0, Cited by 0] [Section 32] [Entire Act]

UT Chandigarh - Subsection

Section 32(1) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(1)Age, experience and other qualifications for appointment to a post shall be as specified by the Institute keeping in view the qualifications and experience prescribed by the Central Government for similar posts before applications of candidates are called for subject to the condition that non-medical personnel shall not be appointed to the posts of Director and Medical Superintendent.