Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 907] [Entire Act] Bengal Presidency - Subsection Section 907(c) in Police Regulations, Bengal , 1943 (c)A brief note shall be made at the foot of each day's report, showing the changes that may have taken place in the force (in the forenoon or afternoon) since the previous day's report, thus-
