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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(iv) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(iv)to grant duplicate or renewed Licence to Electrical Contractor. Certificate to work for Supervisors and Wiremen and Permits to work to Supervisors, Wiremen and Chartered Electrical Safety Engineer as the case may be on recommendation of the Committee;