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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2) in Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Act, 2019

(2)It shall be open to Hon'ble Judge to devise an appropriate procedure or mechanism to deal with scurrilous or malicious attempts to obstruct the process of preview, and thereafter.