Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 19A in The M.P. Krishi Upaj Mandi Adhiniyam, 1972 19A. [x x x] [Omitted by M.P. Act No. 5 of 1990 (w.e.f. 8-2-1990).]
