Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 28(1)(ii) in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992

(ii)any change in the information or particulars previously furnished, which have a bearing on the certificate granted to it;