49. Transport of spirituous, medicinal and other preparations.
- (i) The transport, within the State, of spirituous, medicinal, toilets or other preparations from one place to another except from a distillery or bonded warehouse, may be made without any restriction.(ii)Transport of India-made foreign spirits, rectified spirits, denatured spirits and spirituous preparations manufactured at a distillery or bonded warehouse in Nagaland from a distillery or bonded warehouse shall be governed by rules relating to issues from distillery and bonded warehouses.(G)Possession and Sale
