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State of West Bengal - Section

Section 1 in The West Bengal Motor Vehicles Tax (Amendment) Act, 2012

1. Short title and commencement.

(1)This Act may be called the West Bengal .Motor Vehicles Tax (Amendment) Act, 2012.
(2)It shall come into force on such [date] [3rd September, 2012 vide Notification No. 2922-WT/3M-18/2012 Part 1, dated 22nd August, 2012.] as the State Government may, by notification in the Official Gazette, appoint.