Section 1(2) in The West Bengal Motor Vehicles Tax (Amendment) Act, 2012
(2)It shall come into force on such [date] [3rd September, 2012 vide Notification No. 2922-WT/3M-18/2012 Part 1, dated 22nd August, 2012.] as the State Government may, by notification in the Official Gazette, appoint.
