Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 14 in Chhattisgarh Winery Rules, 2013 14. Export of wine. (1)The provisions of rules 12 and 13 of the Chhattisgarh Foreign Liquor Rules, 1996 shall apply for export of wine.(2)Export-fee payable on all exports shall be deposited in the district issuing export-permit in Form F.L. 22.
