Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Chattisgarh - Subsection Section 14(1) in Chhattisgarh Winery Rules, 2013 (1)The provisions of rules 12 and 13 of the Chhattisgarh Foreign Liquor Rules, 1996 shall apply for export of wine.
