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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(1)(ix) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(ix)one representative of the employees of the University (other than teachers) to be elected in the manner prescribed in the Statutes.