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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2) in Bihar State School Teachers and Employees Disputes Redressal Rules, 2013

(2)The presiding officer will be entitled for 16 days of casual leave and 20 days of medical leave in a year. In addition he can also avail an extraordinary leave for 60 days in a year without pay.