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State of Bihar - Section

Section 9 in Bihar State School Teachers and Employees Disputes Redressal Rules, 2013

9. Salaries and Allowances of Presiding Officer.

(1)The Presiding Officer of District Appellate Authority will get that amount of pay every month which is calculated as last basic pay minus Pension. In addition he will get a fixed sum of Rs. 10,000/- (Ten thousand) as house and transport allowances per month.
(2)The presiding officer will be entitled for 16 days of casual leave and 20 days of medical leave in a year. In addition he can also avail an extraordinary leave for 60 days in a year without pay.