Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Chattisgarh - Subsection Section 19(1) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011 (1)The Directors shall be whole time officers of the Vishwavidyalaya appointed by the Vice-Chancellor in the manner prescribed.
