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State of Chattisgarh - Section

Section 19 in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

19. The Directors.

(1)The Directors shall be whole time officers of the Vishwavidyalaya appointed by the Vice-Chancellor in the manner prescribed.
(2)The Directors shall exercise such powers and perform such duties as may be prescribed.