Calcutta High Court (Appellete Side)
Muscular Dystrophy Patient Welfare ... vs Union Of India And Others on 8 September, 2022
September 8, 2022 Sl. No.8 Court No.1 s.biswas WPA (P) 20 of 2020 Muscular Dystrophy Patient Welfare Society and another vs. Union of India and others Mr. Bikash Ranjan Bhattacharyya, Sr. Adv. Ms. Nandini Mitra, Mr. Samim Ahammed, Mr. Arka Maiti, Ms. Gulsanwara Pervin, Advocates ... for the petitioners Mr. Dhiraj Trivedi, Asst. Solicitor Genereal Mr. Arijit Majumdar, Advocate ..for the Union of India Mr. S. N. Mookherjee, ld. AG Mr. Airban Ray, ld. GP Mr. T. M. Siddiqui, Mr. Nilotpal Chatterjee, Advocates ..for the State Learned Assistant Solicitor General appearing for the Union of India has prayed for short adjournment to obtain complete instructions and find out the Rule/Notification/Circular relating to the manner of processing the application for UDID Card at the instance of the persons suffering from Muscular Dystrophy.
List on 21st September, 2022.
[Prakash Shrivastava, C.J.] [Rajarshi Bharadwaj, J.]