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State of Karnataka - Section

Section 6 in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

6. Teaching of the University.

(1)All teaching in connection with the degrees, diplomas and certificates of the University shall be conducted, under the control of the Vice Chancellor, by the teachers of the Schools in accordance with the syllabus prescribed by the regulations.
(2)The courses and curricula and the authorities responsible for such teaching shall be as prescribed by the regulations.