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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37(1) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(1)The manner of voting shall be by way of marking system, Every ballot paper shall be in Form XI (and in such colour as may be specified by the election authority). The ballot paper shall contain the number of the candidates in serial order, their names against the serial number and the symbols assigned to them.