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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)The left side, the right side and the rear open spaces (setbacks) in respect of commercial plots specified in Table-under clause 36 (1) shall not be less than that indicated in Table below :Side and Rear Open Spaces (Setbacks) for Commercial BuildingsTable-6
Area of Plot in square meters Minimum Right side open space in meters Minimum Left side open space in meters Minimum rear side open space in meters
Upto 100 Nil Nil Nil
101 to 200 1.0 1.0 1.5
201 to 500 2.0 2.0 2.5
501 to 1000 2.0 2.0 3.0
Above 1000 3.0 3.0 3.5