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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2) in The Orissa Children's and Women's Welfare Service Rules, 1989

(2)In order to be eligible for consideration for promotion to a post in the Senior Grade, a member of the Junior Grade of the Service must
(a)be a graduate; and
(b)have rendered, on the first day of April of the recruitment year, a minimum of five years of service in the Junior Grade.