Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 272] [Entire Act] State of Assam - Subsection Section 272(2) in Assam Excise Rules, 1945 (2)Subject to Rule 189 licences for retail sale of foreign liquor for consumption on or off the vendor's premises shall be granted by the District Collector with the previous sanction of the State Government.