Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Karnataka - Subsection Section 5(1)(e) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006 (e)the Secretary to Government in charge of Medical or Higher Education as the case may be (depending on the course of study) - Member Secretary