Section 5(1) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006
(1)There shall be a Admission Overseeing Committee consisting of,-(a)a retired Judge of High Court of Karnataka nominated by the Chief Justice of the High Court of Karnataka - Chairperson(b)Vice-Chancellor of either the Rajiv Gandhi University of Health Sciences or the Vishveshwaraiah Technological University, as the case may be depending on the course of study - Member(c)a person of repute in the concerned field of education nominated by the Chairperson - Member(d)a person nominated by the Chairperson who shall be a Doctor or Engineer of eminence as the case may be (depending on the course of study) - Member(e)the Secretary to Government in charge of Medical or Higher Education as the case may be (depending on the course of study) - Member Secretary
