Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 45 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

45. Flags hoisted during Salutes.

(1)When salutes are interchanged with foreign ships of war or forts and batteries; or when salutes to Flag Officers and personal salutes are fired in honour of foreigners, the following rules as to the flags that shall be displayed shall be observed by Indian Naval Ships :
(a)President of a Republic or Chief of a State and the like –In the case of a foreign President of a Republic or Chief of aState and a Royal personage Theensign of the nation of such President of Republic or Chief ofState, personage and the like, shall be hoisted at the main, ifnecessary alongside the President's standard, flag or broadpendant which may already be hoisted in that position.
(b)National Ensign – On arrival at a foreign port. Theensign of the nation which is being saluted shall be hoisted atthe main during the salute, if necessary alongside President'sstandard, flag or broad pendant which may already be hoisted inthat position.
(c)ForeignFlag Officer – When meeting a foreign Flag Officer or whenreturning the salute of any foreign Flag Officer or ship of war. Theensign of the foreign nation shall be hoisted at the fore duringthe salute or return salute, if necessary alongside any flag orbroad pendant which may already be hoisted in that position.
(d)Visits of Foreign Authorities – On the occasion of visitsfrom Governors General, Governors or Officers administering aGovernment, Diplomatic, Naval Army, Air or Consular Authoritiesor of persons of High Distinction entitled to salutes. Theensign of the foreign nation to which the person saluted belongsshall be hoisted at the fore during the personal salute, ifnecessary alongside any flag or broad pendant which may alreadybe hoisted in that position.
Explanation. - When there is no recognised ensign, the national flag shall be used.
(2)The distinguishing flags particularised in Regulation 60 shall be hoisted respectively at the fore whenever any of Indian Army, Air, Diplomatic or Consular Authorities are receiving salutes to which they may be entitled; should, however, the proper distinguishing flag not be on board the ship saluting, the blue ensign shall be hoisted. Should the ship not have a blue ensign, a white ensign may be hoisted at the fore when saluting any of the Indian authorities referred to.Section VII - Visits of Ceremony and Courtesy Calls