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[Cites 0, Cited by 0] [Section 28C] [Entire Act]

UT Ladakh - Subsection

Section 28C(c) in Ladakh Autonomous Hill Development Councils Act, 1997

(c)exercise such of the powers, perform such of the functions and discharge such of the duties of the Chief Executive Councillor, as the Chief Executive Councillor may from time to time subject to approval of the Council delegate to him by order in writing.]