Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

UT Ladakh - Section

Section 28C in Ladakh Autonomous Hill Development Councils Act, 1997

28C. Powers, functions and duties of the Deputy Chairman.

- The Deputy Chairman shall, -
(a)preside over meetings of the Council in absence of the Chairman ;
(b)exercise such other powers, perform such other functions and discharge such other duties as the Council may from time to time direct ; and
(c)exercise such of the powers, perform such of the functions and discharge such of the duties of the Chief Executive Councillor, as the Chief Executive Councillor may from time to time subject to approval of the Council delegate to him by order in writing.]