Section 2(7) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
(7)“building” includes,-(a)a house, out-house, stable, privy, shed, hut, wall, verandah, fixed platform, plinth, door step and any other structure including telecommunication tower or Advertisement structure, whatever name called whether of masonry, bricks, wood, mud, metal or any other material whatsoever;(b)a structure on wheels simply resting in the ground without foundations;(c)a ship, vessel, boat, tent, and any other structure used for human habitation or used for keeping or storing any article or goods;
