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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

Greater Bengaluru City Corporation -

Section 2(7)(c) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(c)a ship, vessel, boat, tent, and any other structure used for human habitation or used for keeping or storing any article or goods;