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Union of India - Section

Section 4A in Homoeopathy (Degree Course) Regulations, 1983

4A. [ Criteria for selection of students. [12-4/2000-CCH (Part-I) dated the 13th June, 2005.]

- (i) The selection of students to the college shall be based solely on merit of the candidate and for determination of merit, the following criteria be adopted uniformly throughout the country, namely:-
(a)In States, having only one Medical College and one University or examining body conducting the competitive examination, marks obtained at such qualifying examination shall be taken into consideration.
(b)In states, having more than one University or examining body conducting the competitive examination or where there is more than one medical college under the administrative control of one authority, a competitive examination shall be held so as to achieve a uniform evaluation.
(c)Where there are more than one college in a State and only one University or examining Board conducting the competitive examination, then a joint selection board consisting of the Principals of all the colleges and a representative from the faculty of University or examining Body, as the case may be, shall be constituted by the State Government for all colleges to achieve a uniform method of competitive examination.
(d)The Central Government itself or any other agency notified by it shall conduct a competitive examination in the case of institutions of an all India character.
(ii)A candidate shall be eligible for the competitive examination if he has passed any of the qualifying examinations specified under regulation 4:
Provided that a candidate who has appeared in the qualifying examination the result of which has not been declared, he may be provisionally permitted to take up the competitive examination and in case of selection for admission to the B.H.M.S Degree Course, he shall not be admitted to that course until he fulfils the eligibility criteria under regulation 4.]