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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(d) in Homoeopathy (Degree Course) Regulations, 1983

(d)The Central Government itself or any other agency notified by it shall conduct a competitive examination in the case of institutions of an all India character.
(ii)A candidate shall be eligible for the competitive examination if he has passed any of the qualifying examinations specified under regulation 4: