Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Entire Act] Union of India - Section Section 125 in Finance Act, 1999 125. Amendment of section 33. - In section 33 of the Central Excise Act, in the opening paragraph, for the words "Where by the rules made under this Act", the words " Where under this Act or by the rules made thereunder" shall be substituted.
