Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of West Bengal - Subsection Section 70(1) in West Bengal Municipal Corporation Act, 2006 (1)The State Government may give grants or financial assistance to the Corporation with or without direction as to the manner of application of such grants or financial assistance.
