Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Himachal Pradesh - Subsection Section 52(b) in The Himachal Pradesh Municipal Corporation Act, 1994 (b)the balance, if any, standing at the credit of the municipal fund of the municipal area at the commencement of this Act.
