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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(5) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(5)The payment by various Designated ISTS Customer s and disbursement to various ISTS Licensees and the owners of Deemed Inter State Transmission System shall be executed through RTGS.