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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Punjab - Subsection

Section 65(i) in The Punjab Factory Rules, 1952

(i)the main or service shall be situated in the open air, and it shall contain only the following gases, separately or mixed at a pressure greater than atmospheric pressure namely, gas, coke-oven gas, producer gas, blast furnace gas, or gases other than air used in their manufacture;