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State of Punjab - Section

Section 65 in The Punjab Factory Rules, 1952

65. Exemption.

- The requirements of sub-section (4) of Section 37 of the Act shall not apply to the following processes carried on in any factory :-
(a)The operation of repairing a water-sealed gas-holder by the electric welding process, subject to the following conditions :-
(i)The gas-holder shall contain only the following gases, separately or mixed at a pressure greater than atmospheric pressure, namely, town gas, coke-oven gas, producer gas, blast furnace gas, or gases, other than air used in their manufacture:
Provided that this exemption shall not apply to any gas-holder containing acetylene or mixture of gases to which acetylene has been added intentionally;
(ii)Welding shall only be done by the electric welding processes and shall be carried out by experienced operatives under the constant supervision of a competent person.
(b)The operations of cutting or welding steel or wrought iron gas mains and services by the application of heat subject to the following conditions :-
(i)the main or service shall be situated in the open air, and it shall contain only the following gases, separately or mixed at a pressure greater than atmospheric pressure namely, gas, coke-oven gas, producer gas, blast furnace gas, or gases other than air used in their manufacture;
(ii)the main or service shall not contain acetylene or any gas or mixture of gases to which acetylene has been added intentionally;
(iii)the operation shall be carried out by an experienced person or persons and at least 2 persons (including those carrying out the operations) experienced in work on gas mains and over 18 years of age shall be present during the operations;
(iv)the site of the operation shall be free from any inflammable or explosive gas or vapour;
(v)where acetylene gas is used as a source of heat in connection with an operation, it shall be compressed and contained in a porous substance in a cylinder; and
(vi)prior to the application of any flame to the gas main or service this shall be pierced or drilled and the escapping gas ignited.
(c)The operation of repairing on oil tank on any ship by the electric welding process shall be subjected to the following conditions -
(i)the only oil contained in the tank shall have a flash point of not less than 150 degree F. (close test) and a certificate to this effect shall be obtained from a competent analyst;
(ii)the analyst's certificate shall be kept available for inspection by an Inspector, or by any person employed or working on the ship;
(iii)the welding operation shall be carried out only on the exterior surface of the tank at a place (a) which is free oil or oil leakage in inflammable quantities and (b) which is not less than one below the nearest Part of the surface of the oil within the tank; and
(iv)welding shall be done only by the electric welding and shall be carried out by experienced operatives under the constant supervision of a competent person.