Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(xiii) in The Assam State Electricity Board Engineering Service Regulations, 1973 (xiii)"Waiting list" means the list of candidates recommended by the Selection Committee or the Departmental Committee as the case may be.
