Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(xlv) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(xlv)'Special Area' shall mean the areas shown as such on the zoning plans in which Architectural Control Sheets shall apply.