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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in U.P. Area Development Act, 1976

(3)It shall come into force on such [date] [ Enforced on 18th Dec., 1976, Vide Notification No. 41000/XII (AD-1440-76, dated 18-12-1976] as the State Government may by notification appoint in this behalf, and different dates may be appointed for different provisions of this Act and for different areas.