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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Kerala - Subsection

Section 1(2)(e) in Kerala Finance Act, 2007

(e)sub-clause (iii) of clause (a) and sub-clause (xii) of clause (b) of sub-section (13) of section 7 shall be deemed to have come into force on the 1st day of June, 2007;