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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(b) in The Shri Jagannath Temple Prasikhyana Regulations, 2003

(b)to arrange training programme for Palia sevaks and employees of the temple, sevaks and such other persons who are connected with hospitality and pilgrim management.